Shri Boudhayan Kumar Nath And Anr vs The State Of Tripura
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Tripura High Court

Shri Boudhayan Kumar Nath And Anr vs The State Of Tripura on 18 February, 2026

                                                                    HIGH COURT OF TRIPURA
                                                                          AGARTALA

                                                                        AB No.12 of 2026

                                                Shri Boudhayan Kumar Nath and Anr.
                                                                                                        ....Petitioner(s)
                                                                             Versus

                                                The State of Tripura.
                                                                                                     ....Respondent(s)

For Petitioner(s) : Ms. Bansuri Poddar, Advocate.

For Respondent(s) : Mr.Raju Datta,PP.

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HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA

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18.02.2026 Heard Ld. Counsel Ms. B.Poddar for the petitioners.

Ld. PP has entered appearance for the state.

LD. PP will produce the CD on the next date.

For certain personal reason I will not hear the matter.

The matter may be listed in any other appropriate Bench.

JUDGE

MUNNA SAHA SAHA Date: 2026.02.19 16:20:44 +05'30'

Saikat Sarma