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Sri Pranab Sengupta vs The State Of Tripura And Others
2026 Latest Caselaw 735 Tri

Citation : 2026 Latest Caselaw 735 Tri
Judgement Date : 18 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Pranab Sengupta vs The State Of Tripura And Others on 18 February, 2026

                                                        HIGH COURT OF TRIPURA
                                                            AGARTALA

                                                          W.P.(C) No.244 of 2025

         Sri Pranab Sengupta
                                                                                       ......... Petitioner(s)
                                                                 -Versus-


         The State of Tripura and others
                                                                                      ........Respondent(s)

         For the Petitioner (s)                              :     None
         For the Respondent(s)                               :     Mr. D. Bhattacharya, Sr. Adv.
                                                                   Mr. A. Chakraborty, Adv.

                                                 HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                   ORDER

18.02.2026

None appears for the petitioner.

Mr. D. Bhattacharya, learned senior counsel for the respondent Nos.4 & 5 is present.

If the matter is not settled in the National Lok Adalat, same may be listed before the Court as per previous order of this Court.

JUDGE

SUJAY GHOSH Digitally signed by SUJAY GHOSH Date: 2026.02.18 18:04:43 +05'30'

Sujay

 
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