Smt. Saraswati Lodh (Roy) vs Sri Naba Kumar Roy
2026 Latest Caselaw 734 Tri

Tripura High Court

Smt. Saraswati Lodh (Roy) vs Sri Naba Kumar Roy on 18 February, 2026

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                                           HIGH COURT OF TRIPURA
                                                 AGARTALA
                         Mat.App. No.04 of 2025
Smt. Saraswati Lodh (Roy)
                                                                                .........Appellant(s);
                                                          Versus
Sri Naba Kumar Roy
                                                                              .........Respondent(s).

For Appellant(s) : Mr. Purusuttam Roy Barman, Sr. Advocate, Mr. Samarjit Bhattacharjee, Advocate. For Respondent(s) : Mr. Hare Krishna Bhowmik, Advocate. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 18/02/2026

At request of both sides, who wish to explore the possibility of a

settlement between the parties, list on 07.04.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.02.18 15:55:09 +05'30'