Unknown vs For The
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Tripura High Court

Unknown vs For The on 17 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

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                             HIGH COURT OF TRIPURA
                                   AGARTALA
                                    RFA No. 03 of 2025

           For the Appellant(s)      :     Mr. P.Roy Barman, Sr. Advocate.
                                           Mr. Samarjit Bhattacharjee, Advocate.
                                           Mr. K. Nath, Advocate.
                                           Mr. D.Paul, Advocate.
                                           Ms. A. Debbarma,Advocate.

           For the Respondent(s):          Mr. Kohinoor N. Bhattacharyya, G.A.
                                           Mr. D. Sarma, Addl.G.A.
                                           Mr. Samar Das, Advocate.
                                           Mr. S. Pandit, Advocate.
                                           Ms. A. Chakraborty, Advocate.
                                           Ms. R. Bhattacharjee, Advocate.



                     HON'BLE JUSTICE DR. T. AMARNATH GOUD
                   HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                    ORDER

17.02.2026

At the request of Mr. P. Roy Barman, learned Senior counsel assisted

by Mr. Samarjit Bhattacharjee, learned counsel appearing for appellant, list this

matter on 24.02.2026.

S.DATTA PURKAYASTHA,J DR.T. AMARNATH GOUD,J

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