Sri Hriday Roy vs Smt. Rima Sutradhar
2026 Latest Caselaw 693 Tri

Tripura High Court

Sri Hriday Roy vs Smt. Rima Sutradhar on 17 February, 2026

                                   Page 1 of 1


                          HIGH COURT OF TRIPURA
                                AGARTALA
                          Crl.Rev.P. No.13 of 2026

   Sri Hriday Roy
                                                            ---- Appellant(s)
                                    Versus

   Smt. Rima Sutradhar
                                                           ----Respondent(s)

For Appellant(s) : Mr. Aditwya Baidya, Adv.

Ms. Swarupa Das, Adv.

For Respondent(s) : None

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 17/02/2026

Learned Counsel, Mr. Aditwya Baidya is present on behalf of

the petitioner.

None appears for the respondent.

The case is to be referred to the National Lok Adalat.

So, let the case be referred to the National Lok Adalat,

scheduled to be held on 14.03.2026.

JUDGE

Snigdha

SNIGDH Digitally signed by SNIGDHA DAS

A DAS Date: 2026.02.18 16:17:29 +05'30'