Sri Suman Das vs Smt. Sampa Mandal & Ors
2026 Latest Caselaw 692 Tri

Tripura High Court

Sri Suman Das vs Smt. Sampa Mandal & Ors on 17 February, 2026

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                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                Crl.Rev.P. No.8 of 2026

   Sri Suman Das
                                                             ---- Appellant(s)
                                        Versus

   Smt. Sampa Mandal & Ors.
                                                            ----Respondent(s)

For Appellant(s) : Mr. Kishor Kumar Pal, Adv. For Respondent(s) : Mr. Raju Datta, P.P. Mr. Sankar Lodh, Adv.

Mr. Subham Majumder, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 17/02/2026

Learned Counsel, Mr. Kishor Kumar Pal is present on behalf of

the petitioner.

Learned Counsel, Mr. Sankar Lodh is present on behalf of the

respondent Nos.1 and 2 and Learned P.P., Mr. Raju Datta is present

on behalf of the respondent No.3.

The case is to be referred to the National Lok Adalat.

So, let the case be referred to the National Lok Adalat,

scheduled to be held on 14.03.2026.

JUDGE

SNIGDHA Digitally signed by SNIGDHA DAS

DAS Date: 2026.02.18 16:20:48 +05'30' Snigdha