Go Digit General Insurance Limited vs Sri Naresh Debnath And Others
2026 Latest Caselaw 684 Tri

Tripura High Court

Go Digit General Insurance Limited vs Sri Naresh Debnath And Others on 17 February, 2026

                                                                        HIGH COURT OF TRIPURA
                                                                            AGARTALA
                                                                            MAC App. No.01 of 2025

Go Digit General Insurance Limited
                                                                                                       ......... Appellant(s)
                                                                             -Versus-
Sri Naresh Debnath and others
                                                                                                       ........Respondent(s)

For the Appellant(s)                                                    :    None.
For the Respondent(s)                                                   :    Mr. Samarjit Bhattacharjee, Advocate.


                                       HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                                ORDER

17/02/2026

None is present for the appellant.

Mr. Samarjit Bhattacharjee, learned counsel for respondent Nos.1 and 2 is present.

Let the matter be referred to the National Lok Adalat.

If the matter is not settled in the National Lok Adalat, same may be listed before the Court in its usual course.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.02.17 17:47:54 +05'30'