Sri Suman Debbarma vs The State Of Tripura And Others
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Tripura High Court

Sri Suman Debbarma vs The State Of Tripura And Others on 17 February, 2026

                                                                          HIGH COURT OF TRIPURA
                                                                              AGARTALA
                                                                              WP(C) No.41 of 2026

Sri Suman Debbarma
                                                                                                         ......... Petitioner(s)
                                                                              -Versus-
The State of Tripura and others
                                                                                                         ........Respondent(s)

For the Petitioner(s)                                                     :   Mr. Rishiraj Nath, Advocate.
                                                                              Mr. Pujan Biswas, Advocate.
                                                                              Mr. A.K. Reang, Advocate.
For the Respondent(s)                                                     :   Mr. D.C. Saha, Advocate.


                                                  HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA
                                                                                 ORDER

17/02/2026

Heard both sides.

No service report regarding respondent Nos.2 and 3.

Registry is to pursue the same.

Let the matter be listed after services of notices are complete.

JUDGE

Rudradeep RUDRADEEP BANERJEE Digitally signed by RUDRADEEP BANERJEE Date: 2026.02.17 17:53:46 +05'30'