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Smt. Horo Priya Sarkar And Ors vs Smt. Kanchana Sarkar And Ors
2026 Latest Caselaw 664 Tri

Citation : 2026 Latest Caselaw 664 Tri
Judgement Date : 17 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Smt. Horo Priya Sarkar And Ors vs Smt. Kanchana Sarkar And Ors on 17 February, 2026

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                                                HIGH COURT OF TRIPURA
                                                      AGARTALA
                                                    RSA No.40 of 2023
             Smt. Horo Priya Sarkar and Ors.
                                                                               ---Appellant(s)
                                                          Versus

             Smt. Kanchana Sarkar And Ors.
                                                                            ----Respondent(s)

For Appellant(s) : Mr. Ratan Datta, Adv. For Respondent(s) : Ms. Aradhita Debbarma, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 17/02/2026

At the request of Learned Counsel, Mr. R. Datta appearing

for the appellants, list the matter on 10.04.2026.

Learned Counsel, Ms. A. Debbarma is present for the

respondents.

JUDGE

Amrita

AMRITA DEB DEB Date: 2026.02.18 15:38:08 +05'30'

 
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