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Rubal Debnath And Another vs Teachers Recruitment Board
2026 Latest Caselaw 630 Tri

Citation : 2026 Latest Caselaw 630 Tri
Judgement Date : 16 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Rubal Debnath And Another vs Teachers Recruitment Board on 16 February, 2026

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                           HIGH COURT OF TRIPURA
                                   AGARTALA
                               WP(C)No.550 of 2025
          Rubal Debnath and Another
                                                                ---Petitioner(s)
                                           Versus
          Teachers Recruitment Board, Tripura and 6 Others
                                                        ----Respondent(s)

For Petitioner(s) : Mr. Samarjit Bhattacharjee, Adv. For Respondent(s) : Mr. Dipankar Sarma, Addl. G.A. Mr. Arijit Bhaumik, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

16/02/2026 Learned Counsel Mr. S. Bhattacharjee is present for the

petitioners.

Learned Counsel Mr. A. Bhaumik appeared for the newly

added respondents No.6 and 7.

Learned Addl. G.A. Mr. D. Sarma is present for the State.

At this stage Learned Counsel for the petitioner submitted

that since the pleadings are complete so the petitioner is willing to

file rejoinder and sought for an indulgence.

Request is considered.

List this matter on 23.02.2026 for final hearing.

In the meantime the petitioner may file their rejoinder

supplying copy to the other side.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.16 18:20:06 +05'30' Moumita

 
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