Sri Amit Debbarma And 2 Others vs Teachers Recruitment Board
2026 Latest Caselaw 629 Tri

Tripura High Court

Sri Amit Debbarma And 2 Others vs Teachers Recruitment Board on 16 February, 2026

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                                            HIGH COURT OF TRIPURA
                                                  AGARTALA
                                               WP(C) No.37 of 2026
         Sri Amit Debbarma and 2 Others
                                                                               ---Petitioner(s)
                                                       Versus

         Teachers Recruitment Board, Tripura and 2 Others
                                                       ----Respondent(s)

For Petitioner(s) : Mr. Rakhu Das, Adv. For Respondent(s) : Mr. Mangal Debbarma ,Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 16/02/2026

Learned Counsel, Mr. R. Das is present for the petitioners.

On the last date Learned Addl. G.A., Mr. Dipankar Sarma

appeared on behalf of respondent Nos.3, 4 and 5 and the

petitioners were asked to take steps for service of notice upon

respondent Nos.1 and 2. Accordingly, the petitioners took steps

and notices have been duly served upon respondent Nos.1 and 2.

Learned Addl. G.A., Mr. M. Debbarma appears on behalf all

the State-respondents and seeks time to allow the said

respondents to file counter-affidavit.

Request is considered.

List the matter on 16.04.2026.

                                                                                  JUDGE




Amrita


AMRITA DEB     DEB
               Date: 2026.02.17 17:45:14
               +05'30'