The Union Of India vs Sri Rahul Ghosh And Anr
2026 Latest Caselaw 627 Tri

Tripura High Court

The Union Of India vs Sri Rahul Ghosh And Anr on 16 February, 2026

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                                                HIGH COURT OF TRIPURA
                                                        AGARTALA
                                                  Crl. Petn. No.23 of 2025
         The Union of India
                                                                               ---Petitioner(s)
                                                         Versus
         Sri Rahul Ghosh and Anr.
                                                                             ----Respondent(s)

For Petitioner(s) : Mr. Arindam Ray, Adv. For Respondent(s) : Mr. Sankar Lodh, Adv.

Mr. Subham Majumder, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 16/02/2026

Heard both the sides.

Judgment is reserved

JUDGE

Amrita

AMRITA Digitally signed by AMRITA DEB

DEB Date: 2026.02.17 17:43:50 +05'30'