Sri Bikash Mani Murasingh & 2 Ors vs The State Of Tripura & 2 Ors
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Tripura High Court

Sri Bikash Mani Murasingh & 2 Ors vs The State Of Tripura & 2 Ors on 16 February, 2026

                                    HIGH COURT OF TRIPURA
                                          AGARTALA
                                     WP(C) No.494 of 2025
      Sri Bikash Mani Murasingh & 2 Ors.
                                                                       ---- Petitioner(s)
                                             Versus
      The State of Tripura & 2 Ors.
                                                                  ----Respondent(s)

For Petitioner(s) : Ms. Rajasree Purkayastha, Adv. For Respondent(s) : Mr. Pradyumna Gautam, Sr. GA Ms. Pinki Chakraborty, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 16/02/2026

Learned Counsel, Ms. Rajasree Purkayastha appeared on behalf of

the petitioners and sought for an adjournment to file rejoinder.

Request is considered.

List the matter on 13.04.2026.

JUDGE

Snigdha

SNIGDHA Digitally signed by SNIGDHA DAS

DAS Date: 2026.02.16 17:47:43 +05'30'