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The Union Of India vs Sri Rahul Ghosh And Another
2026 Latest Caselaw 604 Tri

Citation : 2026 Latest Caselaw 604 Tri
Judgement Date : 13 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

The Union Of India vs Sri Rahul Ghosh And Another on 13 February, 2026

      2


                                                      HIGH COURT OF TRIPURA
                                                            AGARTALA
                                                       Crl. Petn. No.23 of 2025

      The Union of India
                                                                                      ---- Petitioner(s)
                                                                Versus
      Sri Rahul Ghosh and another
                                                                                     ----Respondent(s)

For Petitioner(s) : Mr. Arindam Ray, Adv. For Respondent(s) : Mr. Sankar Lodh, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

13/02/2026

Learned Counsel, Mr. Arindam Ray is present on behalf

of the petitioner.

Learned Counsel, Mr. Sankar Lodh is present on behalf

of the respondents.

Call for the record from the Learned Trial Court.

Learned Counsel for the petitioner be asked to inform

the IO to remain present before the Court.

List the matter on 16.02.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.16 18:10:33 -08'00'

Deepshikha

 
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