Ms. Kuntala Sinha vs The State Of Tripura & Others
2026 Latest Caselaw 595 Tri

Tripura High Court

Ms. Kuntala Sinha vs The State Of Tripura & Others on 13 February, 2026

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                                        HIGH COURT OF TRIPURA
                                              AGARTALA
                                            WP(C)(PIL) No.02 of 2025
Ms. Kuntala Sinha
                                                                             .........Petitioner(s);
                                                          Versus
The State of Tripura & others
                                                                           .........Respondent(s).

For Petitioner(s) : Ms. Paramita Sen, Advocate. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A. HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT Order 13/02/2026

List on 18.02.2026 in the column "To Be Spoken To".

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Pijush/ PIJUSH KANTI NAG Digitally signed by PIJUSH KANTI NAG Date: 2026.02.13 16:24:21 +05'30'