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Unknown vs For The
2026 Latest Caselaw 588 Tri

Citation : 2026 Latest Caselaw 588 Tri
Judgement Date : 13 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Unknown vs For The on 13 February, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                                                                   Page 1 of 1




                                                         HIGH COURT OF TRIPURA
                                                               AGARTALA
                                                          MAC APP NO.131 OF 2025
             Present:-
                             For the Appellant(s)            : Mr. S. Chakraborty, Advocate.
                                                               Mr. S. Das, Advocate.
                                                               Ms. B. Chakraborty, Advocate.

                             For the Respondent(s)           : Mr. D.K. Daschawdhury, Advocate.

HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 13.02.2026

Heard.

Admit List the matter on 16.02.2026.

DR. T. AMARNATH GOUD, J

Suhanjit

RAJKUMAR Digitally signed by RAJKUMAR

SUHANJIT SUHANJIT SINGHA Date: 2026.02.13 15:14:05

SINGHA +05'30'

 
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