Citation : 2026 Latest Caselaw 587 Tri
Judgement Date : 13 February, 2026
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
MAC APP NO.131 OF 2025
Present:-
For the Appellant(s) : Mr. S. Chakraborty, Advocate.
Mr. S. Das, Advocate.
Ms. B. Chakraborty, Advocate.
For the Respondent(s) : Mr. D.K. Daschawdhury, Advocate.
HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 13.02.2026
Heard.
Admit List the matter on 16.02.2026.
DR. T. AMARNATH GOUD, J
Suhanjit
RAJKUMAR Digitally signed by RAJKUMAR
SUHANJIT SUHANJIT SINGHA Date: 2026.02.13 15:14:05
SINGHA +05'30'
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