Dr. Sandip Deb vs The State Of Tripura And 3 Others
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Tripura High Court

Dr. Sandip Deb vs The State Of Tripura And 3 Others on 13 February, 2026

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                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                  WP(C)No.110 of 2025
          Dr. Sandip Deb
                                                               ---Petitioner(s)
                                          Versus
          The State of Tripura and 3 Others
                                                            ----Respondent(s)

For Petitioner(s) : Ms. Rajasree Purkayastha, Adv. For Respondent(s) : Mr. Mangal Debbarma, Addl. G.A.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

13/02/2026 At the request of Learned Counsel Ms. R. Purkayastha

appearing for the petitioner, list this matter on 29.04.2026.

Learned Addl. G.A. Mr. M. Debbarma appears for the

respondents.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.13 17:00:02 +05'30' Moumita