Sri Bijoy Majumder vs Sri Dipjayanta Das & Anr
2026 Latest Caselaw 567 Tri

Tripura High Court

Sri Bijoy Majumder vs Sri Dipjayanta Das & Anr on 13 February, 2026

                                                            Page 1 of 1




                                                    HIGH COURT OF TRIPURA
                                                      _A_G_A_R_T_A_L_A_
                                                        CRP No.90 of 2025
        Sri Bijoy Majumder
                                                                                       ........Petitioner(s)
                                                      VERSUS
        Sri Dipjayanta Das & anr
                                                                                      ...... Respondent(s)

For Petitioner(s) : Mr. Bibek Banerjee, Advocate., Ms. Ruma Majumder, Advocate.,

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R=

13.02.2026 Issue fresh notice by Registered Post with A/D to the 2nd

respondent.

Counsel for the petitioner shall deposit process fee in that regard

within one week from today.

Notice issued to the 1st respondent has been served but there is no

representation on his behalf.

List on 12.03.2026.

(M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK BANIK Date: 2026.02.13 04:19:16

-08'00'