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Sri Prasenjit Deb vs Smt. Priya Majumder(Deb)
2026 Latest Caselaw 565 Tri

Citation : 2026 Latest Caselaw 565 Tri
Judgement Date : 13 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Prasenjit Deb vs Smt. Priya Majumder(Deb) on 13 February, 2026

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                                          HIGH COURT OF TRIPURA
                                            _A_G_A_R_T_A_L_A_
                                                   CRP 02 of 2026

               Sri Prasenjit Deb
                                                                              -----Petitioner(s)

                                                          VS
               Smt. Priya Majumder(Deb)
                                                                            -----Respondent(s)

For Petitioner(s) : None. For Respondent(s) : Mr. Deba Ranjan Chowdhury, Sr. Advocate.

Mr. Swagata Chowdhury, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO =O=R=D=E=R= 13/02/2026 None appears for the petitioner.

Mr. Deba Ranjan Chowdhury, Senior counsel assisted by

counsel, Mr. Swagata Chowdhury appears for the respondent.

List the matter on 19.02.2026.

(M.S. RAMACHANDRA RAO, CJ)

SABYASACHI Digitally SABYASACHI signed by

BHATTACHAR BHATTACHARJEE Date: 2026.02.13 JEE 17:01:19 +05'30'

Sabyasachi B

 
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