Citation : 2026 Latest Caselaw 564 Tri
Judgement Date : 13 February, 2026
Page 1 of 1
HIGH COURT OF TRIPURA
_A_G_A_R_T_A_L_A_
IA 01 of 2025 in RSA 47 of 2025
Sri Ranjit Das,
S/O Late Gopal Das,
R/O Uttar Pabiachara, Ward No.07,
P.S. Kumarghat, District-Unakoti Tripura
-----Applicant(s)
VS
Sri Sitendra Das @ Sitendra Kumar Das,
S/O Late Saday Das @ Saday Chandra Das,
R/O Uttar Pabiacherra, P.S. Kumarghat,
District-Unakoti, Tripura
-----Respondent(s)
For Applicant(s) : Mr. Samarjit Bhattacharjee, Advocate.
Mr. Kawsik Nath, Advocate. For Respondent(s) : Mr. Sankar Lodh, Advocate.
HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO
=O=R=D=E=R=
13/02/2026 Notice in this application is served on the respondent who states
that he has no objection for condonation of delay of 74 days in filing the
Second Appeal.
Therefore, this application is allowed.
IA stands disposed of.
RSA 47 of 2025 List the matter on 12.03.2026.
SABYASACHI Digitally signed by SABYASACHI (M.S. RAMACHANDRA RAO, CJ) BHATTACHARJ BHATTACHARJEE Date: 2026.02.13 EE 17:05:12 +05'30'
Sabyasachi B
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