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Sri Sujit Deb vs The Union Of India & Anr
2026 Latest Caselaw 544 Tri

Citation : 2026 Latest Caselaw 544 Tri
Judgement Date : 12 February, 2026

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Tripura High Court

Sri Sujit Deb vs The Union Of India & Anr on 12 February, 2026

                           HIGH COURT OF TRIPURA
                                 AGARTALA
                               Crl. Petn. No.50 of 2025
     Sri Sujit Deb
                                                              ---- Petitioner(s)
                                         Versus
     The Union of India & Anr.
                                                             ----Respondent(s)

For Petitioner(s) : Mr. Bibhal Nandi Majumder, Sr. Adv.

Mr. Samrat Sarkar, Adv.

For Respondent(s) : Mr. Biplabendu Roy, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

12/02/2026

Heard both the sides.

Judgment is reserved.

JUDGE

Snigdha

SNIGDH Digitally signed by SNIGDHA DAS

A DAS Date: 2026.02.12 17:36:22 +05'30'

 
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