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Sri Samir Ranjan Barman vs The Agartala Municipal Corporation & ...
2026 Latest Caselaw 543 Tri

Citation : 2026 Latest Caselaw 543 Tri
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Samir Ranjan Barman vs The Agartala Municipal Corporation & ... on 12 February, 2026

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                                                           HIGH COURT OF TRIPURA
                                                             _A_G_A_R_T_A_L_A_
                                                               WA No.52 of 2025

                  Sri Samir Ranjan Barman
                                                                                            .........Appellant(s)
                                                                VERSUS

                  The Agartala Municipal Corporation & others
                                                                                          .......Respondent(s)

For Appellant(s) : Mr. Suman Bhattacharjee, Advocate., Mr.Sujoy Sarkar, Advocate.

For Respondent(s) : Mr. P Roy Barman, Sr. Advocate., Mr. Samarjit Bhattacharjee, Advocate, Mr. Kawsik Nath, Advocate, Mr. Arijit Bhowmik, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 12/02/2026

Heard both sides.

Judgement is reserved.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK BANIK Date: 2026.02.12 04:17:17

-08'00'

 
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