Tunku Chakma vs Tripura University (A Central ...
2026 Latest Caselaw 541 Tri

Tripura High Court

Tunku Chakma vs Tripura University (A Central ... on 12 February, 2026

                                        Page 1 of 1



                              HIGH COURT OF TRIPURA
                                    AGARTALA
                                 WP(C)No.599 of 2025
          Tunku Chakma
                                                                ---Petitioner(s)
                                         Versus
          Tripura University (A Central University) and 3 Others
                                                           ----Respondent(s)

For Petitioner(s) : Ms. Aradhita Debbarma, Adv. For Respondent(s) : Mr. Tanmoy Debbarma, Adv.

Mr. Koushik Pal, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

12/02/2026 At the request made by Learned Counsel Ms. A. Debbarma

for filing the rejoinder, list this matter on 24.04.2026.

In the meantime the petitioner may file the rejoinder, if any,

on or before the next date.

Learned Counsel Mr. K. Paul appears for the respondents

No.1-3 and Mr. T. Debbarma, Learned Counsel appears for the

respondent No.4.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.12 17:22:39 +05'30' Moumita