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Sri Ajoy Sinha vs The Managing Director And 3 Others
2026 Latest Caselaw 538 Tri

Citation : 2026 Latest Caselaw 538 Tri
Judgement Date : 12 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Ajoy Sinha vs The Managing Director And 3 Others on 12 February, 2026

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                             HIGH COURT OF TRIPURA
                                   AGARTALA
                                WP(C)No.88 of 2026
          Sri Ajoy Sinha, LDC
                                                               ---Petitioner(s)
                                             Versus
          The Managing Director and 3 Others
                                                            ----Respondent(s)

For Petitioner(s) : Mr. Prasanta Kumar Pal, Adv.

Mr. Abhinandan Pal, Adv.

For Respondent(s) : None

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

12/02/2026 Learned Counsel Mr. P. K. Pal is present for the petitioner.

Heard Learned Counsel for the petitioner.

Let notice be issued both in the IA and in the main petition.

The petitioner may take steps for service of notice upon the

respondents in the IA and in the main petition both by normal

process and also by registered A/D post or speed post within

seven days and file proof of service.

List this matter on 07.04.2026.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.12 17:21:02 +05'30' Moumita

 
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