M/S Zeliezuhu & Sons & Another vs The National Highways & Infrastructure ...
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Tripura High Court

M/S Zeliezuhu & Sons & Another vs The National Highways & Infrastructure ... on 10 February, 2026

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                                                           HIGH COURT OF TRIPURA
                                                             _A_G_A_R_T_A_L_A_
                                                              WP(C)No.561 of 2025

                   M/S Zeliezuhu & Sons & another
                                                                                         .........Petitioner(s)
                                                               VERSUS

                   The National Highways & Infrastructure Development
                   Corporation LTD others
                                                                                         .......Respondent(s)

For Petitioner(s) : None.

For Respondent(s) : Mr. Rajib Saha, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

10/02/2026

At the request of the counsel for the petitioner, list on

30.03.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK BANIK Date: 2026.02.10 23:51:26

-08'00'