Smt. Rupa Banik(Sen) vs Sri Rakesh Sen
2026 Latest Caselaw 493 Tri

Tripura High Court

Smt. Rupa Banik(Sen) vs Sri Rakesh Sen on 10 February, 2026

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                                                               HIGH COURT OF TRIPURA
                                                                 _A_G_A_R_T_A_L_A_
                                                                  Mat.App No.07 of 2025

              Smt. Rupa Banik(Sen)
                                                                                               .........Appellant(s)
                                                                   VERSUS
              Sri Rakesh Sen
                                                                                               .......Respondent(s)

For Appellant(s) : Mr. P Roy Barman, Sr. Advocate., Ms. Sutapa Debbarma, Advocate.

For Respondent(s) : Mr. B.N Majumder, Sr.Advocate., Mr. D.J Saha, Advocate, Mr. Samrat Sarkar, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 10/02/2026

Admit.

List for hearing on 16.06.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK Digitally signed by PULAK BANIK Date: 2026.02.10 23:59:23 -08'00'