The Deputy Chief Engineer Con-2 vs Sri Jaharlal Chowdhury & Another
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Tripura High Court

The Deputy Chief Engineer Con-2 vs Sri Jaharlal Chowdhury & Another on 10 February, 2026

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                        HIGH COURT OF TRIPURA
                              AGARTALA
                                   FAO No.03/2025
The Deputy Chief Engineer Con-2, N.F. Railway
                                                            ......... Appellant(s).
                               VERSUS
Sri Jaharlal Chowdhury & another
                                                            .........Respondent(s).

For Appellant(s) : Mr. Bidyut Majumder, Dy. S.G.I. For Respondent(s) : Mr. Bibhal Nandi Majumder, Sr. Advocate, Mr. Samrat Sarkar, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO

Order 10/02/2026

As prayed for by counsel for the appellant, list the matter on

19.02.2026.

(M.S. RAMACHANDRA RAO, CJ)

Pulak

PULAK BANIK Digitally signed by PULAK BANIK Date: 2026.02.11 15:45:08 +05'30'