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The State Of Tripura And Ors vs Smt Sukriti Debnath And Ors
2026 Latest Caselaw 484 Tri

Citation : 2026 Latest Caselaw 484 Tri
Judgement Date : 10 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

The State Of Tripura And Ors vs Smt Sukriti Debnath And Ors on 10 February, 2026

                                HIGH COURT OF TRIPURA
                                      AGARTALA
                                    WA No.49 of 2025
          The State of Tripura and Ors.
                                                                   ...... Appellant(s)
                                      VERSUS
          Smt Sukriti Debnath and Ors.
                                                                  ...... Respondent(s)

For Appellant(s) : Mr. Mangal Debbarma, Addl. G.A. For Respondent(s) : Mr. Debalay Bhattacharya, Sr. Adv.

Mr. Agniva Chakrabarti, Adv. Mr. Arijit Bhaumik, Adv.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 10/02/2026

Learned Addl. G.A. seeks time to obtain instruction in the

matter.

List on 26.02.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Moumita

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.10 16:38:45 +05'30'

 
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