Jet Serve Aviation Private Limited vs The Union Of India & Others
2026 Latest Caselaw 478 Tri

Tripura High Court

Jet Serve Aviation Private Limited vs The Union Of India & Others on 10 February, 2026

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                                                            HIGH COURT OF TRIPURA
                                                              _A_G_A_R_T_A_L_A_
                                                               WP(C)No.89 of 2026

                   Jet Serve Aviation Private Limited
                                                                                            .........Petitioner(s)
                                                                VERSUS
                   The Union of India & others
                                                                                           .......Respondent(s)

For Petitioner(s) : Mr. B N Majumder, Sr. Advocate., Mr.Somik Deb, Sr. Advocate, Mr.Samrat Sarkar, Advocate, Ms. A Chakraborti, Advocate, Mr. Jishan Samed, Advocate.

For Respondent(s) : Mr. Bidyut Majumder, Dy. S.G.I., Kohinoor N Bhattacharyya, G.A.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R= 10/02/2026

Notice to the respondents.

Mr. Kohinoor Narayan Bhattacharyya, Government Advocate,

accepts notice on behalf of respondents No.3 to 5.

Mr. Bidyut Majumder, Deputy Solicitor General of India,

accepts notice on behalf of respondents No.1 & 2.

List on 25.03.2026.

Any decision pursuant to fresh tender issued by the state

government shall abide by further orders in the Writ Petition.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK BANIK Date: 2026.02.11 00:38:49

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