Citation : 2026 Latest Caselaw 457 Tri
Judgement Date : 10 February, 2026
Page 1 of 4
HIGH COURT OF TRIPURA
_A_G_A_R_T_A_L_A_
WP(C) No.327 of 2025
1. Sri Biplab Kanti Ghosh, S/o- Late Amarendra Ghosh, Resident of A.D.
Nagar, Road No.- 1, P.O.-A.D. Nagar, P.S.- A.D. Nagar, District- West
Tripura, Pin-799003.
2. Sri Khakchang Jamatia, S/o- Late Antri Mohan Jamatia, Resident of
Village- Harekrishna Para, Nandannagar, P.O.- Kunjaban, Kolkata, P.S.-
N.C.C, District-West Tripura, Pin- 799006.
3. Sri Samir Das, S/o, Lt. Sambhu Charan das, Resident of Chotasurma,
P.O.- Kamalpur P.S- Kamalpur, District- Dhalai Tripura, Pin-799285.
4. Sri Nilkamal Das, S/o-Sri Kshitish Chandra Das,Resident of Panchashil,
P.O.- Singibil, P.S.-Kamalpur, District - Dhalai Tripura, Pin - 799285.
5. Sri Ashoke Kumar Dey, S/o-Late Pramode Chandra Dey, Resident of
Bhati Abhaynagar, P.O.-Agartala, District- West Tripura, Pin-799001.
6. Sri Sumanta Ghosh, S/o-Sri Sunil Ghosh, Resident of Krishnagar,
Badurtali Lane, P.O.- Agartala, P.S.- West Agartala, District - West Tripura,
Pin - 799001.
7. Sri Bhushan Chandra Das, S/o-Sri Jatramani Das, Resident of Village and
P.O.- Bamanchara, P.S.- Kamalpur, District Pin-799286. Dhalai Tripura,
8. Sri Swapan Debnath, S/o-Late Matilal Debnath, Resident of Ramnagar
Road No. 7, near Alok Sangha, P.S.- West Agartala, District-West Tripura,
Pin - 799002.
9. Sri Ratan Dhar, S/o Sri Narayan Dhar, Resident of Village and P.O.-
Madhupur, P.S.- Madhupur, District Sepahijala Tripura, Pin-799102.
10. Sri Debasish Baul, S/o-Late Bijoy Krishna Baul, Resident of Maha
Shaktikalibari Road, Jogendranagar, P.O.- Jogendranagar, P.S.-East
Agartala, District- West Tripura, Pin -799004.
11. Sri Ajoy Ghosh, S/o-Sri Bimal Chandra Ghosh, Resident of Malaynagar,
Datta Palli, P.S.-Srinagar, District- West Tripura, Pin-799004.
12. Smt. Arpita Chakraborty, W/o-Sri Debasish Chakraborty, Resident of
Rabindrapalli, quarter complex, Paradise Chowmuhani, P.O.- Agartala, P.S.-
West Agartala, District-West Tripura, Pin-799001.
13. Smt. Anupama Chakma, D/o- Sri Shobharanjan Chakma, Resident of
North Banamalipur, P.O.-Agartala, P.S.- East Agartala, District- West
Tripura, Pin-799001.
14. Smt. Manidipa Das, D/o-Sri Jatindra Chandra Das, Resident of Joynagar,
P.O.- Agartala, P.S.-West Agartala, District- West Tripura, Pin -799001.
15. Smt. Kabita Deb, D/o-Late Milanmoy Deb, Resident of- Ramnagar Road
No. 2, Opposite of SBI, P.O.- Agartala, P.S.- West Agartala, District-West
Tripura, Pin-799002.
16. Smt. Anjana Debbarma, D/o-Late Surendra Debbarma, Resident of Ujan
Abhaynagar, East Side of Hindi School, P.O.- Abhaynagar, P.S.- East
Agartala, District- West Tripura, Pin-799005.
17. Sri Arup Das, S/oSri Anil Chandra Das, Resident of Village-
Bikramnagar, P.O.-Sekerkote, P.S. Amtali, District- West Tripura, Pin-
799103.
18. Sri Madhusudhan Das, S/o-Late Hemanta Das, Resident of- Natunpalli,
Krishnanagar, P.O.-Agartala, District- West Tripura, Pin 799001.
Page 2 of 4
19. Sri Gautam Roy, S/o-Late Haripada Roy, Resident of Kashipur, Mission
Road, P.O.-Reshambagan, District- West Tripura, Pin -799008.
20. Sri Surajit Reang, S/o-Late Birendra Reang, Resident of- Jagannathpur,
P.O.- Ambassa, District- Dhalai Tripura, Pin-799289.
.........Petitioner(s)
VERSUS
1. The State of Tripura, to be represented by its Secretary cum
Commissioner, to the Govt. of Tripura, Department of Power, Government
of Tripura, P.O.- Kunjaban, P.S. NCC, District- West Tripura, Pin-799001.
2. The Commissioner & Secretary, Department of Power, Govt. of Tripura,
New Scretariat Complex, Gorkha Basti, P.O. Kunjaban, P.S.- NCC, Dist.
West Tripura, Pin-799001.
3. The Tripura State Electricity Corporation, Limited, to be Represented by
its Chairman Cum Managing Director, Corporate Office. Bidyut Bhavan,
North Banamalipur, P.O-Agartala, P.S.- East Agartala, Dist- West Tripura.
4. The Managing Director, Tripura State Electricity Corporation Limited,
Corporate Office, Bidyut Bhavan, North Banamalipur, P.O.- Agartala, P.S.
East Agartala, Dist.-West Tripura.
5. The Deputy General Manager (Corporate), Tripura State Electricity
Corporation Limited, Corporate Office, Bidyut Bhavan, North Banamalipur,
P.O.-Agartala, P.S. East Agartala, Dist.- West Tripura.
6. The Secretary cum Commissioner, Finance Departinent, Govt. of Tripura,
P.O.-Kunjaban, P.S.- New Capital Complex, District- West Tripura.
7. Sri Prashanta Saha, S/o - Sri Bhupendra Chandra Saha, R/o- Near Shiv
Mandir, Near Bhati Abhoynagar, Agartala, District - West Tripura, Pin -
799002.
8. Sri Manoj Sarma, S/o- Sri Sushil Ranjan Sarma, R/o- Nalgaria,
Ranirbazar, District- West Tripura, Pin-799035.
9. Sri Amardip Debbarma, S/o- Sri Ananda Debbarma, R/o- Gurkhabasti,
P.O.-Kathalbagan, Agartala, District- West Tripura, Pin-799006.
10. Sri Sudip Debnath, S/o- Late Jatindra Chandra Debnath, R/o- Natun
Nagar, P.O.- Agartala, P.S.-Airport, District- West Tripura, Pin-799004.
11. Sri Arup Laskar, S/o- Bibhuti Bhusan Laskar, R/o- Jagaharimura,
Agartala, District- West Tripura, Pin-799004.
12. Sri Anwesh Choudhury, S/o- Bibhuti Bhusan Choudhury, R/o- West
Gobindapur, P.O. and P.S.-Kailashahar, District- Unakoti Tripura, Pin-
799277
13. Sri Tarak Lal Saha, S/o- Late Jaglal Saha, R/o - Jagaharimura, Gourbari
Lane, Agartala, District - West Tripura, Pin - 799004.
14. Sri Bhaskar Roy, S/o- Sri Benu Bhusan Roy, R/o- North Gobindapur,
P.O. and P.S.-Kailashahar, District- Unakoti Tripura, Pin-799277.
15. Smt. Sumitra Biswas, W/o- Sri Dibakar Nath, R/o- Flat No.2-D,
Roodraksh Dinesh Palace, Joynagar Road No. 6, P.O.- Agartala, P.S.-West
Agartala, District- West Tripura, Pin-799001.
.......Respondent(s))
For Petitioner(s) : Mrs. Sujata Deb (Gupta), Advocate., Mr. Bikram Paul, Advocate.
For Respondent(s) : Mr. B N Majumder, Sr. Advocate.,
Mr. Somik Deb, Sr. Advocate, Mr. K De, Addl. G.A, Mr. Arijit Bhowmik, Advocate, Ms. A Chakraborti, Advocate, Ms. Ishpa Chakma, Advocate.
IA No.05 of 2026 in WP(C)No.327 of 2025
Sri Shyamal Debbarma & others .........Applicant(s) VERSUS The State of Tripura & others .......Respondent(s)
IA No.06 of 2026 in WP(C)No.327 of 2025
Sri Biplab Kanti Ghosh & others .........Applicant(s) VERSUS The State of Tripura & others .......Respondent(s) For Applicant(s) : Mr. Somik Deb, Sr. Advocate., Mrs. Sujata Deb (Gupta), Advocate, Ms. A Chakraborti, Advocate, Mr. Bikram Paul, Advocate.
For Respondent(s) : Mr. B N Majumder, Sr. Advocate., Mr. K De, Addl. G.A, Mr. Arijit Bhowmik, Advocate, Ms. Ishpa Chakma, Advocate.
HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT
=O=R=D=E=R= 10/02/2026
IA No.05 of 2025 in WP(C) No.327 of 2025
The present interlocutory application seeking addition of the
applicants as respondents is allowed.
IA stands disposed of.
IA No.06 of 2026 in WP(C)No.327 of 2025
The present interlocutory application is allowed and the Writ
Petition is permitted to be amended as sought for by the petitioners.
The respondents shall file counter affidavit to the amended Writ
Petition; copy of which shall be served on the counsel for the respondents
within one week from today.
IA stands disposed of.
List the matter [WP(C) No.327/2025] on 30.03.2026.
(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)
Manti D/B
PULAK Digitally signed by
PULAK BANIK
BANIK Date: 2026.02.11 03:19:35
-08'00'
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