Sri Ashis Das vs Sri Mimu Miah And Anr. ...
2026 Latest Caselaw 445 Tri

Tripura High Court

Sri Ashis Das vs Sri Mimu Miah And Anr. ... on 9 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                     HIGH COURT OF TRIPURA
                           AGARTALA
                          I.A. 1 of 2026
                       In CO(FA) 1 of 2026
Sri Ashis Das                                             ----Applicant(s)
                         Versus
Sri Mimu Miah and anr.                                      ----Respondent(s)

For Applicant(s) : Mr. S. Bhattacharjee, Advocate For Respondent(s) : None

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 09/02/2026

This is an application filed under Order XLI, Rule 1 read with Section151

CPC for dispensing the requirement of submitting the certified copy of the

award dated 29.03.2025 passed in TS (MAC) 40 of 2023 while preferring the

Cross Objection.

Heard learned counsel appearing for the applicant.

Having gone through the contentions made in the application, this court

finds the same satisfactory. Accordingly, the instant application stands allowed

and thus disposed.

                                                   JUDGE






 SAIKAT KAR                  SAIKAT KAR
                             Date: 2026.02.09
                             01:00:57 -08'00'