Sri Sandip Khanna vs The State Of Tripura And Ors
2026 Latest Caselaw 444 Tri

Tripura High Court

Sri Sandip Khanna vs The State Of Tripura And Ors on 9 February, 2026

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                              HIGH COURT OF TRIPURA
                                     AGARTALA
                                Crl.Petn.No.66 of 2025
          Sri Sandip Khanna
                                                                 ---Petitioner(s)
                                          Versus
          The State of Tripura and Ors.
                                                            ----Respondent(s)

For Petitioner(s) : Mr. Agniva Chakrabarti, Adv. For Respondent(s) : Mr. Raju Datta, P.P. Mr. Rajib Saha, Addl. P.P.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

09/02/2026 At the request of Learned P.P. along with Mr. R. Saha,

Learned Addl. P.P. appearing for the State, list this matter on

17.02.2026.

Learned Counsel Mr. A. Chakrabarti is present for the

petitioner.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.09 17:28:18 +05'30' Moumita