Sri Prasenjit Sarkar vs The Union Of India & 3 Ors. ...
2026 Latest Caselaw 443 Tri

Citation : 2026 Latest Caselaw 443 Tri
Judgement Date : 9 February, 2026

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Tripura High Court

Sri Prasenjit Sarkar vs The Union Of India & 3 Ors. ... on 9 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                    HIGH COURT OF TRIPURA
                          AGARTALA
                       W.P.(C) 544/2024
Sri Prasenjit Sarkar                                       ----Petitioner(s)
                         Versus
The Union of India & 3 ors.                                ----Respondent(s)

For Petitioner(s) : Ms. R. Purkayastha, Advocate For Respondent(s) : Mr. B. Majumder, Deputy SGI

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 09/02/2026

At the request of learned counsel appearing for the parties, list the matter

on 12.02.2026.

JUDGE

SAIKAT Digitally signed by SAIKAT KAR

KAR Date: 2026.02.09 00:56:50 -08'00'

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