Sri Ashis Das vs Sri Mimu Miah And Anr. ...
2026 Latest Caselaw 440 Tri

Citation : 2026 Latest Caselaw 440 Tri
Judgement Date : 9 February, 2026

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Tripura High Court

Sri Ashis Das vs Sri Mimu Miah And Anr. ... on 9 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                    HIGH COURT OF TRIPURA
                          AGARTALA
                       CO(FA) 1 of 2026
Sri Ashis Das                                               ----Petitioner(s)
                         Versus
Sri Mimu Miah and anr.                                        ----Respondent(s)

For Petitioner(s) : Mr. S. Bhattacharjee, Advocate For Respondent(s) : None

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 09/02/2026

In view of the order passed today in I.A. 1 of 2026, list the matter on

16.02.2026

JUDGE

SAIKAT KAR SAIKAT KAR Date: 2026.02.09 01:02:17 -08'00'

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