The National Insurance Company Ltd vs Ashis Das & Anr. ----Respondent(S)
2026 Latest Caselaw 438 Tri

Citation : 2026 Latest Caselaw 438 Tri
Judgement Date : 9 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

The National Insurance Company Ltd vs Ashis Das & Anr. ----Respondent(S) on 9 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                    HIGH COURT OF TRIPURA
                          AGARTALA
                     MAC APP. 92 of 2025
The National Insurance Company Ltd.
                                                              ----Appellant(s)
                         Versus
Ashis Das & anr.                                           ----Respondent(s)

For Appellant(s) : None For Respondent(s) : Mr. S. Bhattacharjee, Advocate

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 09/02/2026

List the matter on 16.02.2026.

JUDGE

SAIKAT KAR SAIKAT KAR Date: 2026.02.09 00:58:06 -08'00'

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