Sri Amal Das And 51 Others vs The State Of Tripura And 5 Others
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Tripura High Court

Sri Amal Das And 51 Others vs The State Of Tripura And 5 Others on 9 February, 2026

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                            HIGH COURT OF TRIPURA
                                    AGARTALA
                               WP(C)No.370 of 2025
          Sri Amal Das and 51 Others
                                                                ---Petitioner(s)
                                          Versus
          The State of Tripura and 5 Others
                                                            ----Respondent(s)

For Petitioner(s) : Mr. Arijit Bhaumik, Adv.

Ms. Ishpa Chakma, Adv.

For Respondent(s) : Mr. Saktimoy Chakraborty, Advocate General Mr. Bibhal Nandi Majumder, Sr. Adv. Mr. Mangal Debbarma, Addl. G.A. Mr. Samrat Sarkar, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order

09/02/2026 Learned Counsel Mr. A. Bhaumik appears for the petitioners.

Learned Senior Counsel Mr. B. N. Majumder assisted by Mr.

S. Sarkar, Learned Counsel appears for the respondents No.2, 3

and 4 and seeks for an adjournment to file counter-affidavit.

Request is considered as a last chance.

List this matter on 19.03.2026.

The respondents No.2, 3 and 4 shall invariably file the

counter-affidavit within two weeks.

Thereafter the petitioner may file the rejoinder, if any.

Learned Advocate General Mr. S. M. Chakraborty assisted by

Mr. M. Debbarma, Learned Addl. G.A. appears for the respondents

No.1, 5 and 6.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.09 17:46:40 +05'30' Moumita