Mr. A. Sengupta vs Mr. B. Majumder
2026 Latest Caselaw 416 Tri

Tripura High Court

Mr. A. Sengupta vs Mr. B. Majumder on 7 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                            HIGH COURT OF TRIPURA
                                                  AGARTALA
                                              WP(C) No. 605 of 2024


     For Petitioner(s)                          :     Mr. A. Sengupta, Advocate.

     For Respondent(s)                          :     Mr. B. Majumder, Dy. SGI.
                                                      Mr. Kohinoor N. Bhattacharyya, G.A.



                          HON'BLE JUSTICE DR. T. AMARNATH GOUD
                                                       ORDER

07.02.2026 Heard.

Admit.

Since, Mr. B. Majumder, learned Dy.SGI and Mr. Kohinoor N. Bhattacharyya, learned G.A appears and waives service of notice on behalf of their respective parties, so no formal notice needs be issued upon them in this regard.

It is submitted at the bar that pleadings are completed. List this matter for final hearing on 09.02.2026.

DR. T. AMARNATH GOUD, J

Paritosh

SABYASAC by SABYASACHI GHOSH HI GHOSH Date: 2026.02.18 16:55:30 +05'30'