Shriram General Insurance Company Ltd vs Sri Kumar Joy Debbarma & Anr
2026 Latest Caselaw 412 Tri

Tripura High Court

Shriram General Insurance Company Ltd vs Sri Kumar Joy Debbarma & Anr on 7 February, 2026

                                     HIGH COURT OF TRIPURA
                                           AGARTALA

                                     MAC App. No.18 of 2024

          Shriram General Insurance Company Ltd.
                                                                      ----Appellant(s)
                                       Versus
          Sri Kumar Joy Debbarma & Anr.
                                                                   ---- Respondent(s)

For Appellant(s) : Mr. Prabal Kumar Ghosh, Adv. For Respondent(s) : Mr. Samarjit Bhattacharjee, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

07/02/2026

Heard both the sides.

Judgment is reserved.

JUDGE

SNIGDHA Digitally signed by SNIGDHA DAS

DAS Date: 2026.02.07 16:46:47 +05'30' Snigdha