Abdul Malak Mia vs The Tripura University And 5 Others
2026 Latest Caselaw 398 Tri

Tripura High Court

Abdul Malak Mia vs The Tripura University And 5 Others on 6 February, 2026

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                               HIGH COURT OF TRIPURA
                                     AGARTALA
                                  WP(C)No.610 of 2025
          Abdul Malak Mia
                                                                 ---Petitioner(s)
                                           Versus
          The Tripura University and 5 Others
                                                               ----Respondent(s)

For Petitioner(s) : Mr. Arijit Bhaumik, Adv. For Respondent(s) : Mr. Koushik Paul, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT

Order 06/02/2026 Learned Counsel Mr. A. Bhaumik is present for the petitioner.

Notice upon respondent No.6 is returned after service. But

none appeared on behalf of the said respondent No.6.

Learned Counsel Mr. K. Paul appears for the respondents

No.1-5 and seeks further indulgence to allow time to file counter-

affidavit.

Request is considered.

List this matter on 20.04.2026.

In the meantime the respondents No.1-6 may file counter-

affidavit supplying copy to the other side.

JUDGE

MOUMITA Digitally signed by MOUMITA DATTA

DATTA Date: 2026.02.07 11:24:19 +05'30' Moumita