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Apu Bhowmik & 5 Ors vs The Tripura Tripura & 8 Ors
2026 Latest Caselaw 393 Tri

Citation : 2026 Latest Caselaw 393 Tri
Judgement Date : 6 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Apu Bhowmik & 5 Ors vs The Tripura Tripura & 8 Ors on 6 February, 2026

      2


                          HIGH COURT OF TRIPURA
                                AGARTALA
                           WP(C) No. 242 of 2025
      Apu Bhowmik & 5 Ors.
                                                             ---- Petitioner(s)
                                       Versus
      The Tripura Tripura & 8 Ors.
                                                           ----Respondent(s)

For Petitioner(s) : Mr. Mandeep Kalra, Adv.

Mr. Arijit Bhoumik, Adv. For Respondent(s) : Mr. Mangal Debbara, Addl. GA.

Ms. Pinky Chakraborty, Adv.

Along with WP(C) No. 243 of 2025 Mithu Paul Deb

---- Petitioner(s) Versus The Tripura Tripura & 9 Ors.

----Respondent(s)

For Petitioner(s) : Mr. Mandeep Kalra, Adv.

Mr. Arijit Bhoumik, Adv. For Respondent(s) : Mr. Karnajit De, Addl. GA.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order

06.02.2026

Heard both sides.

Reserved for judgment.

JUDGE

SATABDI DUTTA Digitally signed by SATABDI DUTTA Date: 2026.02.07 15:51:08 +05'30'

Satabdi

 
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