Mr. Kohinoor N. Bhattacharya vs None
2026 Latest Caselaw 369 Tri

Citation : 2026 Latest Caselaw 369 Tri
Judgement Date : 6 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Mr. Kohinoor N. Bhattacharya vs None on 6 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                                     HIGH COURT OF TRIPURA
                                           AGARTALA

                                          Review Pet.28 of 2025



 For Petitioner(s)                        :               Mr. Kohinoor N. Bhattacharya, G.A.
                                                          Ms. P. Chakraborty, Advocate

 For Respondent(s)                        :               None.

HON'BLE JUSTICE DR. T. AMARNATH GOUD

06.02.2026

Order

List the matter on 09.02.2026 (Monday).

JUDGE

Sabyasachi G.

SABYASACHI Digitally signed by SABYASACHI GHOSH

GHOSH Date: 2026.02.07 15:37:50 +05'30'

Download the LatestLaws.com Mobile App