The Deputy Chief Engineer (Con-2) vs Sri Arup Sarkar & Anr. ...
2026 Latest Caselaw 325 Tri

Citation : 2026 Latest Caselaw 325 Tri
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

The Deputy Chief Engineer (Con-2) vs Sri Arup Sarkar & Anr. ... on 5 February, 2026

Author: T. Amarnath Goud

Bench: T. Amarnath Goud

                   HIGH COURT OF TRIPURA
                         AGARTALA
                      L.A. App. 59/2025
The Deputy Chief Engineer (Con-2)                        ----Appellant(s)
                         Versus
Sri Arup Sarkar & anr.                                 ----Respondent(s)

For Appellant(s) : Mr. B. Majumder, Deputy SGI For Respondent(s) : None

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 05/02/2026

In view of the order passed today in I.A. 1 of 2025, list this matter for

admission on 06.02.2026.

JUDGE

SAIKAT Digitally signed by SAIKAT KAR

KAR Date: 2026.02.05 01:05:51 -08'00'

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