Sri Sukhendu Datta vs Smt Tuhina Deb
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Tripura High Court

Sri Sukhendu Datta vs Smt Tuhina Deb on 5 February, 2026

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                                                            HIGH COURT OF TRIPURA
                                                              _A_G_A_R_T_A_L_A_
                                                              Mat App. No.04 of 2026

                  Sri Sukhendu Datta
                                                                                            .......Appellant(s)
                                                                VERSUS
                  Smt Tuhina Deb
                                                                                           .......Respondent(s)

For Appellant(s) : Mr. Kawsik Nath, Advocate.

For Respondent(s) : None.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

05/02/2026

At the request of the counsel for the appellant, list on

12.02.2026.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

PULAK BANIK BANIK Date: 2026.02.05 04:38:22

-08'00'