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Sri Gulak Sadhan Jamatia vs Child Welfare Committee
2026 Latest Caselaw 308 Tri

Citation : 2026 Latest Caselaw 308 Tri
Judgement Date : 5 February, 2026

[Cites 0, Cited by 0]

Tripura High Court

Sri Gulak Sadhan Jamatia vs Child Welfare Committee on 5 February, 2026

Author: T. Amarnath Goud
Bench: T. Amarnath Goud
                    HIGH COURT OF TRIPURA
                          AGARTALA
                        W.P.(C) 528/2025
Sri Gulak Sadhan Jamatia                                      ----Petitioner(s)
                           Versus
Child Welfare Committee, West Tripura & 2 ors.               ----Respondent(s)

For Petitioner(s) : Mr. PK Kalai, Advocate For Respondent(s) : Mr. P. Gautam, Advocate

BEFORE HON'BLE JUSTICE DR. T. AMARNATH GOUD Order 05/02/2026

Heard learned counsel appearing for the parties.

List the matter on 06.02.2026.

On the next date, the Child, the Parents and also the Officer from CWC,

Agartala, are requested to remain present before this court in-person at 10.30

am positively, with their respective counsel.

Learned counsel are also requested to ensure their presence before this court

on the date fixed, positively.



                                                      JUDGE






   SAIKAT KAR                  SAIKAT KAR
                               Date: 2026.02.05
                               01:03:49 -08'00'
 

 
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