Shri Narayan Chakraborty vs The State Of Tripura & 8 Ors
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Tripura High Court

Shri Narayan Chakraborty vs The State Of Tripura & 8 Ors on 5 February, 2026

                           HIGH COURT OF TRIPURA
                                 AGARTALA
                            WP(C) No.62 of 2026
Shri Narayan Chakraborty
                                                            ---- Petitioner(s)
                                   Versus
The State of Tripura & 8 Ors.
                                                           ----Respondent(s)

For Petitioner(s) : Mr. Tapash Datta Majumder, Sr. Adv.

Mr. Keneth L. Debbarma, Adv.

For Respondent(s) : Mr. Saktimoy Chakraborty, Adv. General Mr. Kundan Pandey, Adv.

Ms. Pinki Chakraborty, Adv.

HON'BLE MR. JUSTICE BISWAJIT PALIT Order 05/02/2026

Learned Senior Counsel, Mr. Tapash Datta Majumder assisted by

Learned Counsel, Mr. Keneth L. Debbarma is present on behalf of the

petitioner. Learned Advocate General, Mr. Saktimoy Chakraborty assisted by

Learned Counsel, Ms. Pinki Chakraborty is present on behalf of the

respondents-State and Learned Counsel, Mr. Kundan Pandey is present on

behalf of the respondent-TPSC.

Issue notice upon the respondents.

Since Learned Advocate General, Mr. Saktimoy Chakraborty

appears and accepts notice on behalf of respondents-State and Learned

Counsel, Mr. Kundan Pandey appears and accepts notice on behalf of

respondent-TPSC, issuance of formal notice is waived on behalf of those

respondents.

The petitioner is to take steps for causing service of notice upon

the respondent Nos.5, 6, 7 and 8 both by normal process or by registered

post with A/D or Speed Post within 7(seven) days and file proof of service.

Learned Advocate General for the respondents-State and Learned

Counsel for the respondent-TPSC, at this stage, sought for some

accommodation to take instructions and to file counter affidavit.

Request is considered.

List the matter on 19.03.2026.

                                                                            JUDGE




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DAS     Date: 2026.02.06
        16:27:52 +05'30'