Shri Bratyabrata Basu vs The State Of Tripura And Another
2026 Latest Caselaw 277 Tri

Tripura High Court

Shri Bratyabrata Basu vs The State Of Tripura And Another on 4 February, 2026

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                                               HIGH COURT OF TRIPURA
                                                         AGARTALA

                                                     Crl.Petn. No.40 of 2024
Shri Bratyabrata Basu
                                                                                     ......Petitioner(s);
                               VERSUS
The State of Tripura and another
                                                                                   ......Respondent(s);

For Petitioner(s) : Mr. Sankar Lodh, Advocate, Mr. Agnish Basu, Advocate. For Respondent(s) : Mr. Raju Datta, P.P.

HON'BLE MR. JUSTICE S. DATTA PURKAYASTHA _O_R_D_E_R_

04/02/2026

Heard learned counsel of both sides.

List the matter on 06.02.2026 for further hearing.

JUDGE

Munna MUNNA SAHA Digitally signed by MUNNA SAHA Date: 2026.02.04 18:08:06 +05'30'