Citation : 2026 Latest Caselaw 261 Tri
Judgement Date : 4 February, 2026
Page 1 of 1
HIGH COURT OF TRIPURA
_A_G_A_R_T_A_L_A_
WA No.01 of 2026
The State of Tripura & others
.......Appellant(s)
VERSUS
Amulya Debbarma
.......Respondent(s)
For Appellant(s) : Mr. S. M Chakraborty, Advocate General., Mr. Dipankar Sharma, Addl. G.A.
For Respondent(s) : None.
HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT
=O=R=D=E=R=
04/02/2026
List on 05.02.2026.
(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)
Manti D/B
SIDDHARTHA Digitally signed by SIDDHARTHA LODH
LODH Date: 2026.02.04 04:51:08
-08'00'
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