Sri Amogha Barsha Roy & Others vs The State Of Tripura & Others
2026 Latest Caselaw 258 Tri

Tripura High Court

Sri Amogha Barsha Roy & Others vs The State Of Tripura & Others on 4 February, 2026

                                                                     Page 1 of 1




                                                            HIGH COURT OF TRIPURA
                                                              _A_G_A_R_T_A_L_A_
                                                               WP(C) No.571 of 2025

             Sri Amogha Barsha Roy & others
                                                                                             .......Petitioner(s)
                                         VERSUS
             The State of Tripura & others
                                                                                            .......Respondent(s)

For Petitioner(s) : Mr. Sankar Lodh, Advocate.

For Respondent(s) : Mr. Somik Deb, Sr. Advocate., Mr. B.N Majumder, Sr. Advocate, Mr. Arijit Bhowmik, Advocate, Ms. Adwity Chakraborti, Advocate.

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

04/02/2026

List the matter on 09.02.2026 along with WP(C) No.327/2025.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH LODH Date: 2026.02.04 04:48:53 -08'00'