Sri Biplab Kanti Ghosh & 19 Others vs The State Of Tripura & 14 Others
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Tripura High Court

Sri Biplab Kanti Ghosh & 19 Others vs The State Of Tripura & 14 Others on 4 February, 2026

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                                                      HIGH COURT OF TRIPURA
                                                        _A_G_A_R_T_A_L_A_
                                                         WP(C) No.327 of 2025

              Sri Biplab Kanti Ghosh & 19 others
                                                                                         .......Petitioner(s)
                                          VERSUS
              The State of Tripura & 14 others
                                                                                       .......Respondent(s)

For Petitioner(s) : Mrs. Sujata Deb (Gupta), Advocate.,

For Respondent(s) : Mr. Somik Deb, Sr. Advocate., Mr. B.N Majumder, Sr. Advocate, Mr. P Gautam, Sr. Govt. Advocate, Mr. Arijit Bhowmik, Advocate,

HON'BLE THE CHIEF JUSTICE MR. M.S. RAMACHANDRA RAO HON'BLE MR. JUSTICE BISWAJIT PALIT

=O=R=D=E=R=

04/02/2026

At the request of Mr. Somik Deb, learned senior counsel for the

respondents, list the matter on 09.02.2026.

The name of Mr. Somik Deb, learned senior counsel for the

respondents be reflected in the cause list henceforth.

(BISWAJIT PALIT, J) (M.S. RAMACHANDRA RAO, CJ)

Manti D/B

SIDDHARTHA Digitally signed by SIDDHARTHA LODH

LODH Date: 2026.02.04 04:49:21

-08'00'